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State of Goa - Section

Section 19 in The Goa, Daman and Diu (Excise Duty) Rules, 1964

19. [ Transport. [Substituted by Notification No. 1/197-Fin (R&C)(B) dated 2-4-1997, published in O. G. Series I No. 52 (Extraordinary 5) dated 2-4-97.]

- A permit under section 5 shall be in Form E-7A and E-7B for carrying bottles for personal consumption/for transport of consignment by manufacturers/bottlers or wholesale dealers, as the case may be.]