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State of Goa - Section

Section 19 in The Goa Medical Council Rules, 1995

19. Delivery of ballot paper to elector in person.

- Any elector whose ballot paper is returned undelivered may apply to the Returning Officer in person for such ballot paper before the date fixed for receipt of ballot papers under rule 6 and take delivery of the ballot paper after satisfying the Returning Officer of his identity, and giving a receipt.