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[Cites 0, Cited by 0] [Section 53A] [Entire Act]

State of Tamilnadu - Subsection

Section 53A(1) in The Anna University of Technology, Madurai Act, 2010

(1)On and from the appointed day, the colleges established and maintained by the Anna University of Technology, Tiruchirappalli at Dindigul and Ramanathapuram shall cease to be the constituent colleges of Anna University of Technology, Tiruchirappalli and shall become the constituent colleges of the Anna University of Technology, Madurai.