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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Sikkim - Subsection

Section 26(1)(b) in The Sikkim Police Act, 2008

(b)The Sub Divisional Police Officer shall generally control and supervise the Police Stations under his charge, and issue such directions as may be necessary to better achieve the objects of this Act.