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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(4)(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)to recommend to the Board of Management the limits for the total recurring and non-recurring expenditure for the year, based on the income and resources of the university including the proceeds of loans for productive work;