Delhi High Court - Orders
National Board Of Examinations vs Dr Rajani Sinha & Ors on 22 October, 2020
Bench: Chief Justice, Prateek Jalan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 715/2019
NATIONAL BOARD OF EXAMINATIONS ..... Appellant
Through: Mr. Kirtiman Singh, Advocate with
Mr. Waize Ali Noor, Advocate
Versus
DR RAJANI SINHA & ORS ..... Respondents
Through: Mr. Ghanshyam Thakur, Adv. for R1
Mr.Anuj Gupta, Advocate for R2
Mr.T. Singhdev, Advocate for R3
Mr. Jaiwant Patnakar, Advocate for R4
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 22.10.2020 The proceedings in the matter have been conducted through video conferencing.
CM APPL.27156/2020 (for early hearing) This application has been preferred by the respondent No.1 for fixing an early date of hearing of the LPA.
Having heard learned counsel for the both the sides and looking to the facts and circumstances of the case, we hereby direct the Registry to enlist this LPA under the heading 'For Hearing' on 2nd December, 2020.
The application is allowed and disposed of.
CHIEF JUSTICE OCTOBER 22, 2020/pk PRATEEK JALAN, J Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:23.10.2020 16:29