Patna High Court - Orders
Ms. Village Electrification Works vs The Managing Director Bihar State Hydro ... on 26 July, 2023
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20121 of 2016
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Ms. Village Electrification Works
... ... Petitioner/s
Versus
The Managing Director Bihar State Hydro Electric Power Corporation Ltd.
and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Om Prakash Upadhyay, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, Adv.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
2 26-07-2023Learned counsel for the petitioner seeks time for getting necessary instructions.
Post this matter on 22nd August, 2023.
(A. Abhishek Reddy , J) shakir/-
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