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Patna High Court - Orders

Ms. Village Electrification Works vs The Managing Director Bihar State Hydro ... on 26 July, 2023

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.20121 of 2016
                  ======================================================
                  Ms. Village Electrification Works

                                                                                ... ... Petitioner/s
                                                  Versus
                  The Managing Director Bihar State Hydro Electric Power Corporation Ltd.
                  and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :        Mr. Om Prakash Upadhyay, Adv.
                  For the Respondent/s   :        Mr. Vinay Kirti Singh, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                        ORAL ORDER

2    26-07-2023

Learned counsel for the petitioner seeks time for getting necessary instructions.

Post this matter on 22nd August, 2023.

(A. Abhishek Reddy , J) shakir/-

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