Delhi High Court - Orders
Ram Dulare Yadav@ Gandhi Bhai vs Kapil Goel on 4 September, 2024
$~72
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 3122/2024
RAM DULARE YADAV@ GANDHI BHAI .....Petitioner
Through: Mr. Sheel Pathak, Mr. Chandra
Vardhan Singh and Mr. Ardhendu
Pratap Swain, Advocates
versus
KAPIL GOEL .....Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 04.09.2024 CM APPL. 51270/2024 (exemption) Exemption allowed, subject to all just exceptions. CM APPL. 51269/2024 (early hearing)
1. Keeping in mind the board position, it is not possible to prepone the hearing.
2. Application is accordingly disposed of.
MANOJ JAIN, J SEPTEMBER 4, 2024/dr This is a digitally signed order.
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