Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Amin Merchant vs Chairman Cen.Board Of Exc.& Rev.. on 14 July, 2014

       ITEM NO.62                                    COURT NO.1                    SECTION III

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

                           I.A. Nos. 12-13/2014 in Civil Appeal No(s). 4676-4677/2013

       AMIN MERCHANT                                                                Appellant(s)

                                                            VERSUS

       CHAIRMAN CEN.BOARD OF EXC.& REV.& ORS.                                       Respondent(s)

       (for early hearing and office report)


       Date : 14/07/2014 These IAs were called on for hearing today.

       CORAM :
                                   HON’BLE THE CHIEF JUSTICE
                                   HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
                                   HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

       For Appellant(s)                     Mr. Amin Merchant -         Petitioner-in-person

       For Respondent(s)                    Ms. Binu Tamta, Adv. for
                                            Mr. B. Krishna Prasad ,Adv.

                                UPON hearing counsel the Court made the following
                                                     O R D E R

List the matter for final disposal on a non-miscellaneous day i.e. 3.12.2014.

I.A Nos. 12-13 of 2014 stand disposed of.

(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.16 19:44:36 IST Reason: