Supreme Court - Daily Orders
Amin Merchant vs Chairman Cen.Board Of Exc.& Rev.. on 14 July, 2014
ITEM NO.62 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 12-13/2014 in Civil Appeal No(s). 4676-4677/2013
AMIN MERCHANT Appellant(s)
VERSUS
CHAIRMAN CEN.BOARD OF EXC.& REV.& ORS. Respondent(s)
(for early hearing and office report)
Date : 14/07/2014 These IAs were called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Amin Merchant - Petitioner-in-person
For Respondent(s) Ms. Binu Tamta, Adv. for
Mr. B. Krishna Prasad ,Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matter for final disposal on a non-miscellaneous day i.e. 3.12.2014.
I.A Nos. 12-13 of 2014 stand disposed of.
(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.16 19:44:36 IST Reason: