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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(c) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(c)Whether on such re-promotion, the Government Servant will regain his original seniority in the higher service, grade or post or higher time scale which had been assigned to him prior to the imposition of the penalty.