Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(xx) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(xx)"history ticket" means the ticket exhibiting such information as is required in respect of a prisoner under the Act or Rules made there under;