Gujarat High Court
Regional Director Employees State ... vs Digjam Limited on 5 July, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/FA/18892/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/FIRST APPEAL NO. 18892 of 2018
With
CIVIL APPLICATION NO. 1 of 2018
With
CIVIL APPLICATION NO. 2 of 2018
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
Versus
DIGJAM LIMITED
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Appearance:
MS HINA DESAI(1023) for the PETITIONER(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 05/07/2018
ORAL ORDER
If the office objections are not removed within a period of two weeks from today, the concerned matter shall stand dismissed for non-prosecution without making any reference to this Court.
(J.B.PARDIWALA, J) MAYA Page 1 of 1