Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 28 in Haryana Liquor Licence Rules, 1970 28. [ Assessed Fee. [1984 Legislative Suppplement Part III dated 28.2.1984.] - The licenses in forms L.6, L.7, L.9 and L.12-B shall be granted on payment of fees assessed in respect of them under these rules.]
