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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(a) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(a)knowingly counterfeits upon trees or timber or mark used by Forest Officers to indicate that such tree or timber is the property of the District Council or of some person, or that it may unlawfully be felled or removed by some person, or