Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(b) in The Orissa Advocates' Welfare Fund Rules, 1981

(b)It shall formulate and implement all welfare schemes subject to all directions of the Council and in conformity with those directions.