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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

State of Karnataka - Subsection

Section 65(4)(d) in Karnataka Agricultural Produce Marketing Act 1966

(d)the existing units which have replaced all the old machineries with the modern machineries under the modernization programme shall be exempted from payment of market fee on the total raw material purchases for processing capacity only;