Section 27(1)(b) in The Inland Waterways Authority Of India Act, 1985

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Union of India - Subsection

Section 27(1)(b) in The Inland Waterways Authority Of India Act, 1985

(b)the Board of Trustees for any major port or by any officer or authority under the Major Port Trusts Act, 1963 (38 of 1963) in or in relation to any portion of an inland waterway (including the national waterway) falling within the limits of such port or major port.

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Union of India - Subsection

Section 27(1)(b) in The Inland Waterways Authority Of India Act, 1985