Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in All India Institute of Medical Sciences Regulations, 2019 6. Powers and functions of Governing Body. - The Governing Body shall exercise such powers and discharge such functions as are laid down in these regulations including Schedule I.
