Himachal Pradesh High Court
Joginder Pal Sharma & Another vs . Bishan Dass & on 10 November, 2022
Bench: Sabina, Sushil Kukreja
Joginder Pal Sharma & Another Vs. Bishan Dass & .
Others LPA No.187 of 2016. 10.11.2022 Present: Mr.Amit Himalvi, Advocate for the appellants.
Mr. Gaurav Sharma, Deputy Advocate General for respondent No.2.
Learned counsel for the appellants requests for an adjournment.
r to As requested, list after three weeks.
(Sabina) Judge (Sushil Kukreja) Judge November 10, 2022 (ps) ::: Downloaded on - 10/11/2022 20:37:55 :::CIS