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State of Maharashtra - Section

Section 2 in The Maharashtra Dog Race-Courses Licensing Act, 1976

2. Definitions

In this Act, unless the context requires otherwise,—
(a)"dog-race" means a race in which an object propelled by mechanical means is pursued by dogs
(b)"race-course" means any ground on which a dog-race can be held
(c)"Schedule" means the Schedule appended to this Act.