Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] Union of India - Subsection Section 137(6) in The Coal Mines Regulations, 2011 (6)The owner, agent and manager of every mine shall take measure and precaution appropriate to the nature of a mine operation to prevent, detect and combat the start and spread of mine fires.
