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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(11) in The State Pharmacy Council Rules, 1951

(11)Twenty-one days before the date as may be appointed by the Council in this behalf the Returning Officer shall send by post to each elector one such voting paper bearing the official mark of the Returning Officer and an identification envelope on which a declaration as per Form D is printed and a bigger cover on which are printed on the left top corner the serial alphabetical number and the name and the signature column at the lower left corner and the address of the Returning Officer printed as under :-"ToThe Returning OfficerPharmacy Council Office,_________________"