Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Odisha - Subsection Section 21(5) in Biju Patnaik University of Technology Act, 2002 (5)The Dean of each Fatuity shall be responsible for the due observance of the Statutes and Regulations and in guiding the deliberations of the Faculty.
