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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(2)(b) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(b)reference to "public premises" in that Act and those rules shall be deemed to be reference to premises of the Corporations and references to "the State Government" in Sections 6, 12 and 15 thereof shall be deemed to be references to the Corporation.