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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(d) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(d)Fails to deliver to the Central Government or the Cement Corporation or to any person or body of persons or body of persons specified by that Government or the Cement Corporation, as the case may be, document or inventory relating to the under takings of the Company, which may be in his possession, custody or control, or