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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(3)(a) in Himachal Pradesh Co-Operative Societies Act, 1968

(a)in the case of society of which no member is a Co-operative society' by all individuals as qualified in accordance with the requirement of clause (b) and clause (c) of sub-section (2); and