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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(c) in The Central Industrial Security Force Act, 1968

(c)fixing the period of service for [* * *] [The words " supervisory officers and" omitted by Act 14 of 1983, Section 12 (w.e.f. 15.6.1983). ] members of the Force;