Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act] State of Karnataka - Subsection Section 71(2)(g) in The Karnataka Excise Act, 1965 (g)regulating the time, place and manner of payment of any duty or fee and the taking of security for the due payment of any duty or fee;