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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(12) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(12)If it is found that an applicant has submitted incorrect information regarding name, residence or adult status, he shall become in eligible to get the job and in such cases, the Gram Panchayat will refer matter to the Programme Officer and the Programme Officer, after independent verification of the facts and after giving the applicant an opportunity to be heard, may direct the Gram Panchayat to cancel such registration and job card and the fact of cancellation shall be made public and shall be presented to the Palli Sabha.