Supreme Court of India
Amit Gems vs Oriental Insurance Co. Ltd. on 9 November, 1998
Equivalent citations: 1998(6)SCALE287, AIRONLINE 1998 SC 330
Bench: S.P. Bharucha, A.P. Misra
ORDER
1. We will not interfere ordinarily in a matter where the Consumer Court feels that the dispute should be resolved by a civil court having regard to the elaborate evidence that will be necessary. The civil appeal is dismissed.