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State of Goa - Section

Section 7 in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004

7.

/23/2004-LA. - An Act to provide for the salary, allowances and pension of Members of the Legislative Assembly of Goa.Be it enacted by the Legislative Assembly of Goa in the Fifty-fifth Year of the Republic of India as follows:-