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State of Haryana - Section

Section 1038 in Punjab Jail Manual

1038. Classification of prisoners according to health.

- The health of every prisoner shall be described as either "good", "bad" or "indifferent". Prisoners on admission to jail who are in immediate need of medical treatment should be recorded as in "bad" health, unless suffering from trivial and temporary ailments, those who are not fit for hard labour, but who do not need hospital treatment, should be recorded as in "indifferent" health.Note - If a prisoner is in bad or indifferent health, the Medical Officer should enter the cause of the disability, such as enlarged spleen, anaemia, scurvy, etc., in his history-ticket and admission register.