Supreme Court - Daily Orders
Union Public Service Commission (Upsc) vs Grishma Goyal on 8 April, 2021
Bench: L. Nageswara Rao, Vineet Saran
ITEM NO.4 Court 8 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4403/2021
(Arising out of impugned final judgment and order dated 16-02-2021
in WP(C) No.1231/2021 passed by the High Court Of Delhi At New
Delhi)
UNION PUBLIC SERVICE COMMISSION (UPSC) Petitioner(s)
VERSUS
GRISHMA GOYAL & ANR. Respondent(s)
(With applns for exemption from filing c/c of impugned judgment)
Date : 08-04-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Naresh Kaushik Adv
Mr. Vardhman Kaushik , AOR
For Respondent(S) Mr. Abhay K. Behera, Sr. Adv.
Mr. Sanjeev Goyal, Adv
Mr Rajesh Pathak, Adv
Mr. Sumit Kumar, AOR
Mr Prabodha Kumar Agrawal, Adv
UPON hearing the counsel the Court made the following
O R D E R
In the peculiar facts and circumstances of this case, we are not inclined to interfere with the judgment passed by the High Court. The special leave petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2021.04.08 16:46:18 IST Reason: (Geeta Ahuja) (Anand Prakash) Court Master Court Master