Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(2)Any ship which is provided with a radio direction-finder not being an existing installation shall also be provided with a communal aerial system for all broadcast receivers in respect of which it is impracticable to erect efficient and properly installed aerials which"
(a)are outside a radius of 15.2 metres from the radio direction-finder aerial, or
(b)do not rise above the base of the radio direction-finder; or
(c)can be lowered quickly and stowed easily when the radio direction-finder is in use.