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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3)(c) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(c)a list of works in Form FBA 12 showing the works required to be undertaken during the year, actually undertaken, funds involved and the amount actually spent there against and reasons for not having executed the entire works.