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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(a) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(a)define the various sector into which the area falling within the proposed urbanisable limit is to be divided;