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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Rajasthan - Subsection

Section 177(e) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(e)a reinforced concrete shaft and beam is provided around the opening of a shaft at an excavation or tunneling work if the ground surrounding such opening is unstable or unsafe.