Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 117 in Karnataka Maritime Board Act, 2015 117. Application of provisions of Act to aircraft. - The provisions of this Act shall also apply to all air crafts making use of any port while on water in the same manner as they apply in relation to vessels.
