Allahabad High Court
Smt. Girija Devi And 7 Others vs State Of U.P. And Others on 1 July, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- MATTERS UNDER ARTICLE 227 No. - 322 of 2009 Petitioner :- Smt. Girija Devi And 7 Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Pradeep Kr. Pandey Respondent Counsel :- C.S.C.,H.N. Shukla,R.R. Shukla Hon'ble Krishna Murari.J.
Learned counsel for the petitioners states that he has filed restoration application today in the office. Office is directed to place it on record.
List in the next cause list. Order Date :- 1.7.2010 VS.