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Allahabad High Court

Smt. Girija Devi And 7 Others vs State Of U.P. And Others on 1 July, 2010

Author: Krishna Murari

Bench: Krishna Murari

Court No. - 4

Case :- MATTERS UNDER ARTICLE 227 No. - 322 of 2009
Petitioner :- Smt. Girija Devi And 7 Others

Respondent :- State Of U.P. And Others

Petitioner Counsel :- Pradeep Kr. Pandey
Respondent Counsel :- C.S.C.,H.N. Shukla,R.R. Shukla

Hon'ble Krishna Murari.J.

Learned counsel for the petitioners states that he has filed restoration application today in the office. Office is directed to place it on record.

List in the next cause list. Order Date :- 1.7.2010 VS.