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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 100(2)(v) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(v)supervision on the Market Committees for effective execution of provisions of the Act and Rules made thereunder relating to transaction of agricultural produce including livestock taking place in the principal market yards, sub-market yards and market sub-yards;