Himachal Pradesh High Court
Akshay Thakur vs . State Of H.P. & Ors. on 16 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Akshay Thakur vs. State of H.P. & ors.
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CWP No. 3774 of 2022-H. 16.06.2022 Present: Mr. Jeevesh Sharma, Advocate, for the petitioner.
M/s Rajinder Dogra, Sr. Addl.A.G, Vinod Thakur & Shiv Pal Manhans, Addl. AGs and Mr. Bhupinder Thakur & Yudhbir Singh Thakur, Dy.AGs, for respondents No. 1 to 3/State.
Ms. Tim Saran, Advocate, for respondent No. 4.
CWP No. 3774 of 2022 & CMP No. 7426 of 2022 Issue notice. Mr. Vinod Thakur, learned Additional Advocate General and Ms. Tim Saran, learned Counsel, appear and accept service of notice on behalf of respondents No. 1 to 3 and respondent No. 4, respectively. Reply/instructions within two weeks. List on 30th June, 2022.
(Tarlok Singh Chauhan) Judge.
June 16, 2022 (Chander Bhusan Barowalia)
(PK) Judge.
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