Supreme Court - Daily Orders
Karan Sharma vs J&K Public Service Commission on 24 January, 2014
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ITEM NO.33 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).780/2014
(From the judgement and order dated 04/09/2013 in LPASW No.139/2013 of The
HIGH COURT OF J & K AT JAMMU)
KARAN SHARMA Petitioner(s)
VERSUS
J&K PUBLIC SERVICE COMMISSION & ORS Respondent(s)
(With prayer for interim relief and office report )
Date: 24/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. GOKHALE
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Ms. Zehra Khan, Adv.
Mr. Abhinav Mukerji,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Not to be placed before a bench of which Hon’ble Mr. Justice Dipak Misra is a member.
[Usha Bhardwaj] [Sneh Lata Sharma]
A.R-cum-P.S. Court Master