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Supreme Court - Daily Orders

Karan Sharma vs J&K Public Service Commission on 24 January, 2014

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ITEM NO.33                  COURT NO.10               SECTION XVIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).780/2014

(From the judgement and order     dated 04/09/2013 in LPASW No.139/2013 of The
HIGH COURT OF J & K AT JAMMU)


KARAN SHARMA                                           Petitioner(s)

                   VERSUS

J&K PUBLIC SERVICE COMMISSION & ORS               Respondent(s)
(With prayer for interim relief and office report )


Date: 24/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE H.L. GOKHALE
          HON’BLE MR. JUSTICE DIPAK MISRA


For Petitioner(s)       Ms. Zehra Khan, Adv.
                           Mr. Abhinav Mukerji,Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Not to be placed before a bench of which Hon’ble Mr. Justice Dipak Misra is a member.





          [Usha Bhardwaj]                    [Sneh Lata Sharma]
            A.R-cum-P.S.                       Court Master