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Union of India - Section

Section 8 in The Recognition Of Zoo Rules, 1992

8. Renewal of recognition .-(a) Three months before the expiry of the period of recognition, a recognised zoo desirous of renewal of such recognition may make an application to the Central Zoo Authority in Form A.

(b)The provisions of rule 3, rule 4, rule 5, rule 6 and rule 7 shall apply in relation to renewal of recognition as they apply in relation to grant of recognition except that, the fee payable in respect of an application for renewal of recognition shall be fwo hundred rupees.