Bombay High Court
Shri Rakesh S/O Krushnarao Darange vs Sudhir S/O Apaji Pohekar on 3 January, 2020
Author: Swapna Joshi
Bench: Swapna Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL REVISION APPLICATION NO. 134 OF 2019
Shri Rakesh S/o Krushnarao Darange ....Petitioner
V/S
Sudhir S/o Apaji Pohekar ....Respondent
R.g. Somkuwar For Petitioner CORAM : MRS. SWAPNA JOSHI, J DATE : 3rd January, 2020 P.C. :
None present for appellant. S.O. 3 weeks.
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