Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20B] [Entire Act] State of Gujarat - Subsection Section 20B(viii) in The Gujarat Ayurved University Act, 1965 (viii)to arrange for co-ordination of studies and teaching in the Institute of the Post-Graduate Teaching and Research and in recognized institutions,
