Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Rajasthan - Section Section 6 in Rajasthan Fisheries Act, 1953 6. Prohibition of fishing except under licence. - No fishing shall be allowed except under licence obtainable from such officer or person as may be authorised in that behalf by the State Government.
