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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(5)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)the plan of the area under concession showing the nature and extent of the mineral body/ spot or spots where the mining operations are proposed to be undertaken;