Rajasthan High Court - Jodhpur
Alish vs Khalid Umar (2025:Rj-Jd:15140) on 21 March, 2025
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
[2025:RJ-JD:15140]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Revision Petition No. 1540/2024
1. Alish W/o Khalid Umar, Aged About 29 Years, D/o Anwar
Ali, R/o Pathano Ka Mohalla, Near New Masjid Of Teli, Fad
Bazar, Bikaner.
2. Mohammad Sufiyan S/o Khalid Umar, Aged About 4 Years,
Minor Through Natural Guardian Mother Alisha W/o Khalid
Umar D/o Anwar Ali, R/o Pathano Ka Mohalla, Near New
Masjid Of Teli, Fad Bazar, Bikaner.
----Petitioners
Versus
Khalid Umar S/o Umardaraz Khan Pathan, R/o Neelkanth Colony,
Near Degree College, Bhadra Road, Dist. Hanumangarh.
----Respondent
For Petitioner(s) : Mr. Vishan Das Vaishnav
For Respondent(s) :
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment 21/03/2025 Learned counsel for the petitioner submits that a compromise has been arrived at between the parties, therefore, he wants to withdraw the present criminal revision petition.
Hence, the present criminal revision petition stands dismissed as withdrawn.
Record, if received, be sent back forthwith.
(MANOJ KUMAR GARG),J 18-mSingh/-
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