Rajasthan High Court - Jaipur
Mukesh vs State Of Rajasthan Through Pp on 16 September, 2016
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JAIPUR BENCH
O R D E R
S.B. Criminal Misc. Third Interim Bail Application
No. 10033/2016
Mukesh s/o Rameshwar by caste Gurjar, resident of
Village Bisori, Police Station Jamwaramgarh,
District Jaipur (Rural)
(At present confined in Central Jail, Jaipur)
...Accused petitioner
Versus
State of Rajasthan through Public Prosecutor
...Respondent 16.9.2016 HON'BLE MR.JUSTICE MAHESH CHANDRA SHARMA Mr. G.S Sharma for the accused petitioner/s Mr. R.S. Shekhawat Public Prosecutor for State.
Counsel for the accused petitioner seeks permission to withdraw the instant third interim bail application.
The third interim bail application is dismissed as withdrawn.
(MAHESH CHANDRA SHARMA)J. Sharma NK