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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 45(1) in Arunachal Pradesh Co-operative Societies Act, 1978

(1)No society shall make a loan to any person other than a member, or on the security of its own shares or on the security of any person who is not a member:Provided that with the special sanction of the Registrar, a society may make loans to another society.